Section 4 in THE KERALA EDUCATION (AMENDMENT) ACT, 2021
4. Amendment of section 17.—
In sub-section (2) of section 17 of the principal Act,—(a)in clause (g), for the word “Headmasters”, the words and symbols “Headmasters or Headmistresses or Principals, as the case may be,” shall be substituted;(b)in clause (h), for the word “Headmasters”, the words and symbols “Headmasters or Headmistresses or Principals, as the case may be,” shall be substituted.
