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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(2) in The U.P. Sheera Niyantran Niyamavali, 1974

(2)In case of allottees other than distilleries (except outstill) the account of molasses shall be kept in a register in Form M.F.6 Part III as given in appended forms and allottees shall submit a correct monthly abstract of the same to the Excise Inspector in whose circle the industrial unit lies.