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[Cites 0, Cited by 0] [Section 138(1)] [Section 138] [Entire Act]

State of Mizoram - Subsection

Section 138(1)(e) in Mizoram Police Act, 2011

(e)acts in any other manner unbecoming of a police officer; shall, on conviction, be punished with imprisonment for a term which may extend to three months or with a fine or both.