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State of Rajasthan - Section

Section 8 in The Rajasthan Legislative Assembly Members (Free Transit by Road Transport Service) Rules, 1964

8. Report of Loss of pass etc.

- When a member losses his Pass/Free Journey Form Book, he shall immediately report the fact of such loss to the Secretary and the General Manager, Rajasthan State Roadways. On receipt such report, a fresh Pass/Free Journey Form Book as the case may be, issued by the Secretary to the member on his payment of Rs. 1/- in the case of the pass and Rs.2/- in the case of each Free Journey Form Book. If the Pass/Free Journey Form Book is subsequently found it shall be surrendered to the Secretary.