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State of Rajasthan - Act

The Rajasthan Legislative Assembly Members (Free Transit by Road Transport Service) Rules, 1964

RAJASTHAN
India

The Rajasthan Legislative Assembly Members (Free Transit by Road Transport Service) Rules, 1964

Rule THE-RAJASTHAN-LEGISLATIVE-ASSEMBLY-MEMBERS-FREE-TRANSIT-BY-ROAD-TRANSPORT-SERVICE-RULES-1964 of 1964

  • Published on 23 July 1964
  • Commenced on 23 July 1964
  • [This is the version of this document from 23 July 1964.]
  • [Note: The original publication document is not available and this content could not be verified.]
The Rajasthan Legislative Assembly Members (Free Transit by Road Transport Service) Rules, 1964Published vide Notification No. F.1-L/64, dated 23-7-1964In exercise of the power conferred by section 8-A of the Rajasthan Legislative Assembly (Officers and Members Emoluments) Act, 1956 (Rajasthan Act 6 of 1957), the State Government hereby makes the following rules regulating free transit or members by road transport service, namely:-

1. Short title and commencement.

(1)These rules may be called the Rajasthan Legislative Assembly Members (Free Transit by Road Transport Service) Rules, 1964.
(2)They shall come into force at once.

2. Definitions.

- In these rules unless, the context otherwise requires :-
(a)"Pass" means the "Identity cum-Road Journey Pass" issued under rule 3;
(b)"Secretary" means the Secretary, Rajasthan Legislative Assembly and includes any Officer of the said Assembly specially empowered by the Speaker to perform the functions of the Secretary under these rules;
(c)"Service Bus" includes deluxe bus and air-conditioned bus or has run on contract basis;
(d)"State Roadways" means the Rajasthan State Roadways.

3. Members entitle to travel on passes.

- Subject to the provisions of these rules, every member shall be provided by the Secretary, with a pass, [and any other person accompanying the member] [Inserted by Notification dated 22-7-1981, No. F3(1) Law/64 vide Rajasthan Gazette part IV-C page 115-116] in the form given in Appendix 'A' which shall entitle him to travel free of charge by the service buses of the State Roadways at any time and on any route on which the State Roadways operate.

4. Supply of books of Bus Journey Forms.

- Every member shall be supplied by the Secretary with two books each containing 50 serially numbered Members Bus Journey Forms with the foils. The forms shall be as given in Appendix 'B' Until one book is exhausted, the member shall not use the second book when all the forms in the book are used, the member shall return the book to the Secretary, who shall on request issue a new book to such member.

5. Procedure for journey.

(1)On the commencement of a Journey the member shall fill in the from and the foils thereof and had over the form to the Conductor of the bus. The Conductor shall thereon fill in the amount of fare chargeable for the journey on the foil with the member. A separate form shall be used for each separate journey and in case of charge of buses, separate form shall be used for each journey by different buses.
(2)A member shall, on demand by the Conductor or any other officer of the State Roadways duly authorised in that behalf, produce the Pass for inspection.
(3)A member [and any other person accompanying the member] [Inserted by Notification dated 22-7-1981, No. F3(1) Law/64 vide Rajasthan Gazette part IV-C page 115-116] may travel in any class, wherever there is more than one class of accommodation in service buses.
(4)A member [and any other person accompanying the member] [Inserted by Notification dated 22-7-1981, No. F3(1) Law/64 vide Rajasthan Gazette part IV-C page 115-116] wishing to reserve his seat may do so on payment of the charges for reservation.

6. Permissible luggage.

- A member and any other person accompanying the member shall be entitled to carry such luggage free of charge as is permissible to a passenger for the class in which the member and such other person travel and the member and such other person shall have to pay for the respective excess luggage, if any of the rates fixed in that behalf by the State Roadways.

7. Period of validity of pass.

- The Pass granted under these rules shall be valid only during the period the holder continues to be a member of the Rajasthan Legislative Assembly and the holder shall return the Pass to the Secretary, as soon as he ceases to be a member of the Assembly.

8. Report of Loss of pass etc.

- When a member losses his Pass/Free Journey Form Book, he shall immediately report the fact of such loss to the Secretary and the General Manager, Rajasthan State Roadways. On receipt such report, a fresh Pass/Free Journey Form Book as the case may be, issued by the Secretary to the member on his payment of Rs. 1/- in the case of the pass and Rs.2/- in the case of each Free Journey Form Book. If the Pass/Free Journey Form Book is subsequently found it shall be surrendered to the Secretary.

9. Provision for payment of the amount due on account of Journey.

- The Secretary shall arrange to make payment from the budget of Legislative Assembly, the amount due on account of the Journey under taken by the member, as determined on the basis of the Members Bus Journey Forms (Duplicate foils) sent by the State Roadways Department for payment.[Provided that the amount due on account of the journey undertaken by the member in the City Transport Service Buses, excluding specific bus deployed for use by the Members of Legislative Assembly shall not be charged by the Corporation from the Rajasthan Legislative Assembly but it shall be waived by the Corporation, itself.] [Added by Notification No.F.5(1) Sansad/78 Vide GSR 31, Rajasthan Gazette Part IV-C (1), page 73-74, dated 20-6-1981.]Appendix 'A'(See Rule 3)Identity-Cum-Road Journey PassRajasthan State Road waysRajasthan Legislative Assembly Members'Identify-cum-Road Journey Pass.Not Transferable.
Name ..........   Photograph  
M.L.A.    
(Division No. ...........)    
Address .................    
Available for free travel on Rajasthan State Roadways ServiceBuses. Secretary.
Rajasthan Legislative Assembly.
............
Date .........   Member's Signature,
    (Division No. ..........)

1. The member to whom this pass is issued is responsible for its safe custody.

2. In case of loss, the matter shall immediately be reported to the Secretary, Rajasthan Legislative Assembly and the General Manager, Rajasthan State Roadways.

3. This Pass shall be surrendered in the event of termination of membership of the Rajasthan Legislative Assembly.

4. A journey from containing details of journey performed under this pass shall be tiled in and handed over the Bus Conductor before a journey begins.

5. This issue subject to the provisions of section 8A of the Rajasthan Legislative Assembly (Officers and Members Emoluments) Act, 1956, and rules made under section 8A of said Act and can be used subject to availability of accommodation in the bus by which the journey is intended to be undertaken.

6. This pass shall be treated as a ticket for travel, subject to the same rules and conditions as given a ticket in so far as they are not repugnant to the rules made under section 8A of the Rajasthan Legislative Assembly (Officers and Members Emoluments) Act, 1956.

Appendix 'B'[See Rule 4](Member's Bus Journey Form)Rajasthan State Roadways(Member's Bus Journey Form)
Book No. ......... Serial No. .........
(Foil)(To be filled in and retained by the Member)
Date & the time of the journey ......................................No. of Bus ..................................................................Type of the Bus (Ordinary or Deluxe) ...........................I am travelling from ......................... to ........................My pass number is ......................................................
  .................
Member
Rajasthan Legislative Assembly
Date ............... (Division No. ....................)
(To be filled in by the Conductor)Date .................From .............................. to .............................................Stages ............................ Fare ........................................Bus No. ........................... Date .......................................Conductor's Badge No. and Signature ...............................Rajasthan State Roadways(Member's Bus Journey Form)
Book No. ......... Serial No. .........
(Duplicate)& (Triplicate)
(To be delivered to the Conductor of the bus)Date & the time of the journey ...........................................No. of Bus .......................................................................Type of the Bus (Ordinary or Deluxe) ................................I am travelling from ............................ to ..........................My pass number is ..........................................................
  .................
Member
Rajasthan Legislative Assembly
Date ............... (Division No. ....................)
(To be filled in by the Conductor)Date ..................From .............................. to ............................................Stages ............................ Fare .......................................Bus No. ........................... Date .......................................Conductor's Badge No. and Signature ...............................