Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] State of Tamilnadu - Subsection Section 89(3) in Tamil Nadu Co-operative Societies Rules, 1988 (3)Every telephone in the office or any branch or unit of the society shall be placed in charge of an employee of the society nominated for this purpose.
