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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(2) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(2)
(i)The Course duration and syllabus of the Bachelor of Naturopathy and Yogic Science (BNYS) and Diploma in Naturopathy and Yogic Science (DNYS) will be finalized by the Council;
(ii)the norms for the accreditation of Yoga and Naturopathy Medical Education Institutions offering Bachelor of Naturopathy and Yogic Science and/or Diploma in Naturopathy and Yogic Science courses will be as follows:-
(a)the institution should have obtained an Affiliation Certificate from the concerned Affiliating University / Council;
(b)The Institution should possess sufficient infrastructure and facilities as per requirements to be notified by the Council after prior approval of the State Government;
(c)The staffing pattern for the Bachelor of Naturopathy (BNYS) and Yogic Science and Diploma in Naturopathy and Yogic Science (DNYS) courses will be as per guidelines of the Council to be notified with the prior approval of the State Government;
(d)Yoga trainee course will he as per guidelines of the Council to be modified with the prior approval of the State Government.