Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Jammu-Kashmir - Subsection Section 22(6) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (6)He shall be responsible for informing the territorial staff not below the rank of Range Officer for the purpose of section 9 (e) of the Act;
