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State of Jammu-Kashmir - Section

Section 22 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

22. Powers and responsibilities of Assistant Director.

- The Assistant Director shall assist the Deputy Director and shall exercise the following powers:—
(1)He shall exercise powers as laid down in Schedule—III of the rules;
(2)He shall regularly attend parades and make kit inspection of his unit regularly;
(3)He shall ensure effective and result oriented deployment of Force placed under his command;
(4)He shall submit to his superior officer such reports and returns as may be called for including the reports on monthly performance of his units;
(5)He shall, with the help of members placed under his command, carry out patrolling in vulnerable areas identified with the help of the territorial staff;
(6)He shall be responsible for informing the territorial staff not below the rank of Range Officer for the purpose of section 9 (e) of the Act;
(7)As Assistant Director, Headquarter he shall be the overall in charge of cleanliness, upkeep and discipline inside the Gamma Unit Complex. He shall maintain a "Roznamcha" in the control room wherein the details regarding manpower present at a particular point of time in the complex with their distribution of duties, details of manpower deployed on the field duties viz. patrolling, special nakas, investigation related duties, other Government duties, manpower on leave etc. shall be maintained on daily basis;
(8)He shall perform any other functions assigned to him by his superior officer under these rules