Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101(7)] [Section 101] [Entire Act] Union of India - Subsection Section 101(7)(b) in The Arms Rules, 2016 (b)The transport of arms and ammunition other than bulk transportation may be carried out by ISO 9001 certified transport companies.