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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(3) in Bihar Boilers Attendants' Rules, 1948

(3)In these rules, unless there is anything repugnant in the subject or context,-
(a)"Board" means the Board of Examiners constituted under rule 11;
(b)"the Act" means the Indian Boilers Act, 1923;
(c)"Section" means a section of the Act.