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State of Bihar - Section

Section 1 in Bihar Boilers Attendants' Rules, 1948

1. Short title, commencement and definitions.

(1)These rules may be called, the Bihar Boiler Attendant's Rules, 1948.
(2)They shall come into force on the 1st day of November, 1948.
(3)In these rules, unless there is anything repugnant in the subject or context,-
(a)"Board" means the Board of Examiners constituted under rule 11;
(b)"the Act" means the Indian Boilers Act, 1923;
(c)"Section" means a section of the Act.