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[Cites 0, Cited by 0] [Section 22(4)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(4)(a) in Rajasthan Police Subordinate Service Rules, 1989

(a)The recruitment Board may order for scrutiny, re- checking, re-totalling of the marks obtained in a subject by a candidate on payment of fee of Rs. 20% within twenty days of the announcement of the result.