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[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Maharashtra - Subsection

Section 117(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(2)To discuss, formulate and recommend the out line of the programmes of the University including Plan and Non-Plan outlay in the areas of Teaching, Research and Extension Education and submit the same to the appropriate authority.