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State of Maharashtra - Section

Section 117 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

117. Powers and Duties of the Standing Committee for Finance, Budget, Development and Planning.

(1)To scrutinize the programmes of the University as mentioned in sub-clause (i) of section 31 submitted to it by the Comptroller and the respective Deans and Directors.
(2)To discuss, formulate and recommend the out line of the programmes of the University including Plan and Non-Plan outlay in the areas of Teaching, Research and Extension Education and submit the same to the appropriate authority.
(3)To examine the annual financial estimates of the University and to advice the Executive Council thereon.
(4)To examine the annual accounts of the University and to advice the Executive Council thereon.
(5)To review the financial position of the University from time to time.
(6)To examine the annual budget prepared by the University and recommend the priority of items in the budget to the Executive Council.
(7)To prepare a development plan of the University.
(8)To recommend the re-appropriation of grants.
(9)To supervise the management of the University funds.
(10)To consider the audit report.
(11)To make recommendations to the Executive Council on all matters relating to the Finance, Budget, Development and Planning of the University.