Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in The National Cadet Corps Rules, 1948

(2)A student enrolled in the Junior Division shall be appointed by the Headmaster to the unit or part thereof which is being provided by his School.