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Union of India - Section

Section 14 in The National Cadet Corps Rules, 1948

14. Appointment.

(1)A student enrolled in the Senior Division shall be appointed by the Commanding Officer to the unit or part of the unit which is provided by the college to which the student belongs.
(2)A student enrolled in the Junior Division shall be appointed by the Headmaster to the unit or part thereof which is being provided by his School.