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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(1) in Uttar Pradesh Rural Weaker Sections Moratorium on Recovery of Debts) Act, 1975

(1)This Act may be called the Uttar Pradesh Rural Weaker Sections Moratorium on Recovery of Debts) Act, 1975.