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State of Uttar Pradesh - Section

Section 1 in Uttar Pradesh Rural Weaker Sections Moratorium on Recovery of Debts) Act, 1975

1. Short title extent and commencement.

(1)This Act may be called the Uttar Pradesh Rural Weaker Sections Moratorium on Recovery of Debts) Act, 1975.
(2)It extends to the whole of Uttar Pradesh.
(3)It shall come into force at once.