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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2)(xiii) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(xiii)relief valves shall be tested by a Competent Person for correct operation at least once in a year and a record of such test shall be maintained. The test certificate shall be issued in the prescribed proforma;