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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2) in The M.P. Gram Tatha Nagar Raksha Samiti Rules, 2003

(2)The Superintendent at district level shall appoint Zila Raksha Adhikari to any Police Officer or Village Defence Society Officer who shall not be below the rank of a Police Inspector for the purpose of direction and supervision of Raksha Samiti. Such Officers, in turn, shall supervise the functioning of all the Raksha Samities falling under the jurisdiction of Police Stations within the district.