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State of Madhya Pradesh - Section

Section 7 in The M.P. Gram Tatha Nagar Raksha Samiti Rules, 2003

7. Posting of Thana and Zila Raksha Adhikari and their functions.

(1)The Superintendent shall post Thana Raksha Adhikari for each Police Station, who shall not be below the rank of Assistant Sub-Inspector of Police or Village Defence Society. Such officer shall constitute Raksha Samiti for each village/ ward/beat for providing information regarding Raksha Samities to public in general, to procure enrolment forms duly filled in by all the members of Raksha Samiti and forward to the Superintendent with his recommendation regarding nomination of Mukhya Rakshak, Up-Rakshak and Rakshak-Sachiv.
(2)The Superintendent at district level shall appoint Zila Raksha Adhikari to any Police Officer or Village Defence Society Officer who shall not be below the rank of a Police Inspector for the purpose of direction and supervision of Raksha Samiti. Such Officers, in turn, shall supervise the functioning of all the Raksha Samities falling under the jurisdiction of Police Stations within the district.
(3)The Superintendent shall arrange a separate office room for the Zila Raksha Adhikari within the premises of the office of the Superintendent of Police and ensure seating arrangement for Raksha Adhikaries in each Police Station.
(4)There is one sanctioned post of Chief Organiser of Village Defence Society for Gwalior and Chambal Ranges and one sanctioned post of Deputy Superintendent of Police for Sagar and Rewa Ranges. They supervise the functioning of Raksha Samities in dacoity affected Gwalior-Chambal and Sagar-Rewa Ranges. They shall continue to ensure proper co-ordination of functions between the Raksha Samities functioning in their respect Ranges. Chief Organizer of Village Defence Society Gwalior-Chambal Ranges shall function under the administrative control of the Inspector-General of Police, Chambal Range, while the Deputy Superintendent of Village Defence Society, Sagar-Rewa Ranges shall function under the administrative control of Inspector-General of Police, Sagar Range.