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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(b) in Andhra Pradesh Special Protection Force Rules, 2000

(b)The length of service rendered in Class - A or in Class - B categories shall be considered commonly for appointment by promotion to the next higher categories either in Class - A or in Crass - B.