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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Madhya Pradesh - Subsection

Section 74(c) in The M.P. Public Health Act, 1949

(c)furnish the person with such other information relating to the disease as may be provided by the [Director of Health Services] [Substituted by M.P. Act No. 6 of 1952.].