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State of Madhya Pradesh - Section

Section 74 in The M.P. Public Health Act, 1949

74. Patient to be instructed in methods of prevention of the spread of venereal disease.

- Every physician or other person treating or examining with a view to treatment, a person having a venereal disease shall, at the first visit,-
(a)impress upon such person the necessity for treatment until the cure is effected;
(b)instruct the person in regard to the measures necessary for preventing the spread of the disease; and
(c)furnish the person with such other information relating to the disease as may be provided by the [Director of Health Services] [Substituted by M.P. Act No. 6 of 1952.].