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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(1) in The M.P. Zila Yojana Samiti Adhiniyam, 1995

(1)An elected member of the Committee shall cease to be member thereof if he ceases to be a member of the Municipality on Zila Panchayat as the case may be.