Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73(10)] [Section 73] [Entire Act]

State of Maharashtra - Subsection

Section 73(10)(i) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(i)If he has competed half of the portion of the placement period in the Special Home;