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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Maharashtra - Subsection

Section 73(10) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(10)Criteria for selection of the juvenile for community based correction,-
(i)If he has competed half of the portion of the placement period in the Special Home;
(ii)If he has exhibited exemplary and positive behaviour as certified by the Officer-in-Charge of the institution.