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State of Maharashtra - Section

Section 54 in The Dr. Babasaheb Ambedkar Technological University Act, 1989

54. Selection committee for appointment of Principal of college or institution maintained by University.

(1)No person shall be appointed Principal of a college or an institution maintained by the University except on the recommendation of a selection committee constituted for the purpose.
(2)The committee shall consist of:-
(i)the Vice-Chancellor, ex-officio Chairman; and
(ii)three persons having special knowledge of the subject or subjects in which instruction is being provided by the college or institution, of whom two shall be nominated by the Executive Council and one by the Academic Council, being persons not in the service of the University.
(3)The procedure for selection and appointment of such Principal shall be the same as prescribed by section 50.