Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Maharashtra - Subsection Section 54(3) in The Dr. Babasaheb Ambedkar Technological University Act, 1989 (3)The procedure for selection and appointment of such Principal shall be the same as prescribed by section 50.
