Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(d) in Land Revenue Assessment Rules, 1929

(d)accounts of landowners, where obtainable, e.g., accounts of estates [which had been] [Inserted by GSR 139, dated 28th June, 1966.] under the Court of Wards and of farms maintained by the Department of Agriculture ; and