- In estimating the average yields of each crop on the different classes of land in an estate or group of estates, the Revenue-officer shall be guided by the results of -(a)experimental cutting ;(b)his own observation ;(c)information gathered from trustworthy persons ;(d)accounts of landowners, where obtainable, e.g., accounts of estates [which had been] [Inserted by GSR 139, dated 28th June, 1966.] under the Court of Wards and of farms maintained by the Department of Agriculture ; and(e)yields assumed for similar tracts elsewhere.
