Section 152(3)(d) in Tamil Nadu Co-operative Societies Rules, 1988

[Cites 0, Cited by 0] [Section 152(3)] [Section 152] [Entire Act]

State of Tamilnadu - Subsection

Section 152(3)(d) in Tamil Nadu Co-operative Societies Rules, 1988

(d)gratuity fund at the rate of fifteen days' salary (including allowances) of such employee for every year of service or part thereof, in excess of six months, under the society including the joining time, if any; and

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State of Tamilnadu - Subsection

Section 152(3)(d) in Tamil Nadu Co-operative Societies Rules, 1988