Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(ii) in Accommodation in Orissa Bhavan, Orissa Niwas and Utkai Bhavan Rules, 1991 (ii)Name and designation of the person by whom call is booked (i.e. caller)
