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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 87(1)(ii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(ii)Direct a disciplinary authority to institute disciplinary proceedings against any enrolled member of the Force on whom the disciplinary authority is competent to impose, under these rules, any of the punishments specified in rule 84.