Section 3 in Diplomatic Immunities (Conferences With Common-Wealth Countries And Republic of Ireland) Act, 1961

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Section 3 in Diplomatic Immunities (Conferences With Common-Wealth Countries And Republic of Ireland) Act, 1961

3. Short title and extend.-

(1)This Act may be cited as the Diplomatic Immunities (Conferences with Commonwealth Countries and Republic of Ireland) Act, 1961.

(2)This Act extends to Northern Ireland.