Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(1) in Diplomatic Immunities (Conferences With Common-Wealth Countries And Republic of Ireland) Act, 1961 (1)This Act may be cited as the Diplomatic Immunities (Conferences with Commonwealth Countries and Republic of Ireland) Act, 1961.
