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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(1) in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

(1)Any member wishing to bring any proposition before the Committee shall give a written intimation to the Chairman of his intention of doing so, with a draft of the proposition so as reach the Chairman at least 15 days before the date of the meeting and every such proposition shall be included in the agenda of the meeting.