Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(2)(a) in BIHAR SPECIAL ARMED POLICE ACT, 2021

(a)Recruitment, classes and grades, conditions of service, pay and allowances, retirements benefits and matters connected therewith;