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Bengal Presidency - Section

Section 5th in Police Regulations, Bengal , 1943

5th.

-value of each shot in inverse order.
(j)Superintendents shall submit to the Deputy Inspector-General of the Range on the prescribed date a short report on the course together with a return in B. P. Form No. 157. Deputy Inspector-General shall then report to the Inspector-General the name of the best shot in each district in their respective Ranges with the scores obtained in detail. In the score sheet should be shown (i) the average score of the district for the whole course, (ii) average score for the short range, and (iii) average score for the long range.
The Inspector-General will award a prize of Rs. 50 to the best shot in the province.
(k)The award of prizes shall be published in the Police Gazette. The fact that a man has won a prize shall be noted in his service book or roll.