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[Cites 0, Cited by 0] [Section 5th] [Entire Act]

Bengal Presidency - Subsection

Section 5th(j) in Police Regulations, Bengal , 1943

(j)Superintendents shall submit to the Deputy Inspector-General of the Range on the prescribed date a short report on the course together with a return in B. P. Form No. 157. Deputy Inspector-General shall then report to the Inspector-General the name of the best shot in each district in their respective Ranges with the scores obtained in detail. In the score sheet should be shown (i) the average score of the district for the whole course, (ii) average score for the short range, and (iii) average score for the long range.