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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(3)(o) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(o)to assist the Dean of the Faculty for all policies and programmes related to teaching, research and extension work in the College on co-ordinated basis;