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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(3) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(3)It shall be the duty of the Dean of College-
(a)to exercise overall control of the College of which he is the administrative and academic head in respect of all employees, students, activities, facilities and the expenditure incurred therein.
(b)to supervise the teaching, research and extension work of the staff of the college and be responsible for the work and conduct of all the students of the college;
(c)to be responsible to the Vice-Chancellor through the Dean of the Faculty and the Director concerned, in exercise of the powers and discharge of duties under this Statute;
(d)to exercise such powers and discharge such duties as may be delegated or entrusted to him by the Vice-Chancellor in regard to the College of which he is the Dean and to be responsible in all Technical and Administrative matters related to teaching, research and extension etc. through the Dean of the Faculty and the Director concerned;
(e)to undertake teaching, research and extension by himself;
(f)he shall be responsible for the due observance of the Statutes and regulations;
(g)he shall supervise the registration and progress of the students in his college;
(h)he shall formulate and present policies on academic matters pertaining to his college to the Faculty/Academic Council for consideration through the Dean of Faculty/Director of Instructions;
(i)he shall be responsible for proper administration of Research Station/Instructional Farm/Institutions attached to the college;
(j)he shall be also responsible to the concerning authorities for the use and maintenance of lands, buildings, laboratories, libraries and such other properties of the college, the Research Station/ Instructional Farm and other institutions attached to the college,
(k)he shall be responsible for the maintenance, supervision, functioning of the hostels of the college;
(l)to be responsible for the procurement of stores, equipments and such other items as are necessary for the college and units attached with the same.
(m)to be responsible for the maintenance of high standard of discipline in the institutions under him;
(n)to be responsible for the maintenance of high standard of financial discipline in the institutions under him;
(o)to assist the Dean of the Faculty for all policies and programmes related to teaching, research and extension work in the College on co-ordinated basis;
(p)to prepare proposals for College activities and budget estimates for the needs thereof and be responsible to be Comptroller through the Vice-Chancellor, that all college activities are in accordance with sanctions of the appropriate authorities;
(q)to assist the Director of Research Services on the development of plans and budgets for research in the pertinent subjects and in the preparation of reports as may be asked by him and also direct the research work done by the College staff and students and under the schemes attached with the institutions under him;
(r)
(i)to assist the Director of Extension Services on development of plans and budgets for extension work in the institutions under him;
(ii)to assist the extension services on the development of informational materials; and
(iii)to direct the extension education work done by the College staff;
(s)to assist the Director of Instructions and direct the works of post-graduate students in his college;
(t)to be responsible to the Vice-Chancellor, through the Superintendent of Physical Plant for the educational use of the buildings and rooms assigned to the college and for the general equipment of the college;
(u)to perform such other duties as may be conferred or imposed on him by the Statutes, Regulations or by the Vice-Chancellor.