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State of Madhya Pradesh - Section

Section 75E in The M.P. Nagarpalika Nirvachan Niyam, 1994

75E. Publication of the list of the Polling Stations.

- The Returning Officer shall in accordance with these rules, provide sufficient numbers of polling stations and alongwith the notice issued under Rule 75-C shall publish a list showing the polling stations and the polling Areas for which they shall be set up.