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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(1) in Punjab Boiler Attendants Rules, 1961

(1)A testimonial shall be signed by a responsible person under whom the candidate was employed and be countersigned by the owner, agent, manager or Secretary of the Mill, factory or Workshop or by such other person as the State Government may prescribe in this behalf.