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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(2)(a) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(a)To exercise general supervision over the academic policies of the university and to give directions regarding method of instructions, evaluation or research or implementation in academic standards.