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[Cites 0, Cited by 0] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(2) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(2)Subject to the relevant provisions of Section-19 of the Act, the Statutes and the Ordinances, the Academic Council shall, in addition to all other powers vested in it by the Act or under the Statutes, have the following powers, namely:-
(a)To exercise general supervision over the academic policies of the university and to give directions regarding method of instructions, evaluation or research or implementation in academic standards.
(b)To consider matters of general academic interest of Department/ School/Centre of studies and to take appropriate action thereon.
(c)To frame such regulations as are consistent with the Statutes and the Ordinances regarding the academic functioning of the University, including discipline, admissions, award of fellowships and studentships, fees and other academic requirements and
(d)The regulations framed by the Academic Council will take effect after approval by the Board of Governors.
The academic council shall draw up a list of experts/professionals to be members of selection committees constituted under Clause 14(2) of the Statute