Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(2) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(2)The University through its research organisation shall be the principal agency of control over research activities in Agriculture, Animal Husbandry and other allied branches in the State.