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State of Rajasthan - Section

Section 29 in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

29. Research.

(1)Subject to the provisions of this Act and the Statutes, research programmes in the University shall carry on research (fundamental as well as applied) on the problems of Agriculture, Animal Husbandry and other allied sciences for the purpose of aiding the development of Agriculture and for the benefit of rural population in the State.
(2)The University through its research organisation shall be the principal agency of control over research activities in Agriculture, Animal Husbandry and other allied branches in the State.
(3)The existing research organisation and experimental stations along with the facilities and budget in the field of Agriculture, Animal Husbandry and allied branches in the Government Departments may be transferred to the University with effect from such date as the Government may notify.
(4)The University may establish Regional/Zonal research Stations and Sub-stations in the different agro-climate zones of the State for the conduct of research including necessary operational research.