Himachal Pradesh High Court
Sita Devi & Ors vs . Parma Nand & Ors on 5 December, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Sita Devi & Ors vs. Parma Nand & Ors RSA No. 397 of 2009 .
05.12.2022 Present: Ms. Ranjana Chauhan, Advocate, vice counsel for the appellants.
Mr. B.C. Verma, Advocate, for respondents No. 1(a) to 1(d), 2 to 4 and 9 to 11.
CMP(M) Nos. 1556 & 1557 of 2022 Reply be filed within three weeks.
r CMP(M) No. 1558 of 2022 Issue notice to proposed legal representatives of deceased-respondent No.7 returnable for 2nd January, 2023 on taking steps within three days.
(Satyen Vaidya) Judge 5th December, 2022 (himani) ::: Downloaded on - 05/12/2022 20:33:41 :::CIS